Deepak Toshniwal vs State Of Rajasthan
2022 Latest Caselaw 14962 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 8805/2022

Deepak Toshniwal S/o Sharwan Kumar Toshniwal, Aged About 30 Years, R/o 76, 77 Vardhman Colony Gali No. 3 Bhilwara

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Manoj Porwal S/o Surajmal, R/o Sanjay Colony Bhilwara Shubhash Nagar Bhilwara

----Respondents

For Petitioner(s) : Mr. Abhishek Charan For Respondent(s) : Mr. Abhishek Purohit, AGA

HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Judgment / Order

19/12/2022

Issue notice to the respondent no.2, returnable within eight

weeks.

In the meanwhile, the petitioner shall not be arrested in

connection with FIR No.632/2022 lodged at Police Station

Shubhash Nagar, District Bhilwara. However, the petitioner shall be

required to join the investigation immediately.

(DR.PUSHPENDRA SINGH BHATI),J 213-Sudheer/-

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