Prahlad Singh Ranawat vs State Of Rajasthan
2022 Latest Caselaw 14960 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 8821/2022

Prahlad Singh Ranawat S/o Shri Narain Singh Ranawat, Aged About 42 Years, R/o Village Narela, Dist. Chittorgarh.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Sita Ram @ Janki Lal S/o Goverhdan Lal Regar, R/o Pratap Nagar, Tejaji Chowk, Chittorgarh Sadar Ps, Chittorgarh, Dist. Chittorgarh.

----Respondents

For Petitioner(s) : Mr. Surendra Singh Shaktawat For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Judgment / Order

19/12/2022

Issue notice to the respondent no.2, returnable within eight

weeks.

In the meanwhile, the petitioner shall not be arrested in

connection with FIR No.345/2022 lodged at Police Station

Chittorgarh Sadar, District Chittorgarh. However, the petitioner

shall be required to join the investigation immediately.

(DR.PUSHPENDRA SINGH BHATI),J 223-Sudheer/-

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