Vinod Kumar Damor vs State Of Rajasthan
2022 Latest Caselaw 14658 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 803/2022

Vinod Kumar Damor

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. RP Singariya For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/12/2022

The matter comes up for consideration of application (IA

No.1/22) filed on behalf of the petitioners for taking on record the

copies of representations filed before the District Collector

concerned for the purpose of compliance of the order passed by

this Court on 30.07.2020 in DB Civil (PIL) Writ Petition

No.4131/2020.

Having gone through the application and the annexed

documents, we deem it appropriate to take the same on record.

Let notice be issued to the respondents, returnable within

three weeks.

(MANOJ KUMAR GARG),J (VIJAY BISHNOI),J

Surabhii/65-

Powered by TCPDF (www.tcpdf.org)