Utsav Tank vs Mukesh Kumar
2022 Latest Caselaw 14530 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18947/2019

Utsav Tank

----Petitioner Versus Mukesh Kumar

----Respondent

For Petitioner(s) : Mr. Sandeep Saruparia For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

09/12/2022

The petitioner has moved the present application(01/2022)

inter alia seeking extension of interim order dated 26.02.2020 by

indicating that notwithstanding the interim order passed by this

Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the applications, the same are

allowed and the interim order passed by this Court on 26.02.2020

is extended till next date.

(VINIT KUMAR MATHUR),J 151-SanjayS/-

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