Vikram Jha vs Maharaja Ganga Singh University
2022 Latest Caselaw 14526 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18304/2022

Vikram Jha

----Petitioner Versus

Maharaja Ganga Singh University & Anr.

----Respondents

For Petitioner(s) : Mr. Mahesh Thanvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2022

Issue notice. Issue notice of stay petition as well,

returnable on 19.12.2022.

Learned counsel for the petitioner is free to serve

copy of the writ petition upon the counsel, who usually

appears for the respondents before this Court.

(VIJAY BISHNOI),J

84-msrathore/-

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