Rishabh Gahlot vs Gomati Sharma (Mrs.)
2022 Latest Caselaw 14487 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 675/2022 Rishabh Gahlot

----Petitioner Versus Gomati Sharma (Mrs.)

----Respondent

For Petitioner(s) : Dr. Nikhil Dungawat For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/12/2022

Office to detach this Contempt Petition from SB Contempt

Petition No. 308/2022 and list on 15.12.2022.

(VIJAY BISHNOI),J Surabhii/231-

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