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Ashapurna City Welfare Society vs Mahesh Singh Chauhan
2022 Latest Caselaw 14401 Raj

Citation : 2022 Latest Caselaw 14401 Raj
Judgement Date : 7 December, 2022

Rajasthan High Court - Jodhpur
Ashapurna City Welfare Society vs Mahesh Singh Chauhan on 7 December, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2166/2022

Ashapurna City Welfare Society

----Petitioner Versus Mahesh Singh Chauhan

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. Narendra Thanvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/12/2022

Put up on 14.12.2022.

Interim order, if any, shall continue till 14.12.2022.

(VIJAY BISHNOI),J

273-msrathore/-

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