Jugraj vs State Of Rajasthan
2022 Latest Caselaw 9990 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition (PIl) No. 10035/2022

Jugraj

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents Connected With D.B. Civil Writ Petition (PIL) No. 10217/2022 Jugraj

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents s For Petitioner(s) : Mr. Mohit Singh Advocate. For Respondent(s) : Mr. Sunil Beniwal, Additional Advocate General.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

01/08/2022

Heard.

Let copy of petitions be supplied to Mr. Sunil Beniwal,

Additional Advocate General during the course of the day.

Matters be listed day after tomorrow i.e. 03.08.2022.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J Sanjay Kumawat-6-7

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