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Prof. (Dr.) Amarika Singh S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 6000 Raj/2

Citation : 2022 Latest Caselaw 6000 Raj/2
Judgement Date : 29 August, 2022

Rajasthan High Court
Prof. (Dr.) Amarika Singh S/O Shri ... vs State Of Rajasthan on 29 August, 2022
Bench: Birendra Kumar
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                              S.B. Criminal Miscellaneous (Petition) No. 4740/2022

                                    Prof. (Dr.) Amarika Singh S/o Shri Late Ram Deni Singh,
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. S.S. Hora For Respondent(s) : Mr. R.P. Singh, AAG/Senior Adv.

assisted by Mr. Jaivardhan Singh Shekhawat Mr. G.S. Rathore, GA cum AAG Mr. Prashant Sharma, PP

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

29/08/2022

Arguments heard.

Judgment reserved.

(BIRENDRA KUMAR),J

ashu /61

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