Ravi Prakash Sharma Son Of Late ... vs High Court Of Judicature For ...
2022 Latest Caselaw 5929 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 2777/2021

                                   Ravi Prakash Sharma Son Of Late Shri Ram Dutt Sharma
                                                                                                       ----Petitioner
                                                                        Versus
                                   High Court Of Judicature For Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ajay Gupta For Respondent(s) : Mr. Yash Joshi for Mr. Vigyan Shah

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

26/08/2022

Time is sought on behalf of the respondent. Reply, if any, be

filed within two weeks.

List this matter thereafter.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /24

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