Prl Projects Rk Infra (Jv) vs State Of Rajasthan
2022 Latest Caselaw 5895 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 88/2022

                                   Prl Projects Rk Infra (Jv),
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Parth Sharma for Mr. Amit Lubhaya For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/08/2022

Issue notice to the respondent/s. Rule is made returnable by

28.09.2022.

List this matter on 28.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /3

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