Nihal Singh S/O Nangu Ram vs The State Of Rajasthan
2022 Latest Caselaw 5722 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                         D.B. Civil Writ Petition No. 1553/2022

                                      Nihal Singh S/o Nangu Ram
                                                                                                            ----Petitioner
                                                                            Versus
                                      The State Of Rajasthan & Ors.
                                                                                                         ----Respondents

                                      For Petitioner(s)           :     None.
                                      For Respondent(s)           :     Mr. Ganesh Meena, Additional
                                                                        Advocate General.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

22/08/2022

Service of notices on respondents No.7 to 21 is still awaited.

Matter be listed after service.

(ANOOP KUMAR DHAND),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-23

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