Vijay Singh Punia S/O Shri Hemraj ... vs Rajeev Swarup
2022 Latest Caselaw 5630 Raj/2

                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                        D.B. Civil Contempt Petition No. 564/2020
                                     Vijay Singh Punia
                                                                                                             ----Petitioner
                                                                             Versus
                                     Rajeev Swarup
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Vimal Chaudhary Advocate with Mr. Yogesh Tailor Advocate

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order

17/08/2022

Matter be listed along with D.B. Writ Miscellaneous Application No.

347/2018.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-10

Powered by TCPDF (www.tcpdf.org)