Praveen Chand Mandawaria S/O Shri ... vs The Registrar General ...
2022 Latest Caselaw 5599 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                         D.B. Civil Writ Petition No. 11742/2022

                                      Praveen Chand Mandawaria
                                                                                                             ----Petitioner
                                                                             Versus
                                      The Registrar General (Disciplinary Authority) & Ors.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Ravi Chirania Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

16/08/2022

List before another bench.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-5

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