Tirupati Structurals Ltd vs Spml Infra Ltd
2022 Latest Caselaw 5539 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 83/2020

                                   Tirupati Structurals Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Spml Infra Ltd.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Manoj Kumar Bhardwaj For Respondent(s) : Mr. Bhrigu Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/08/2022

Mr. Bhrigu Sharma has put in appearance on behalf of the

respondent. Service is complete.

Counsel for the petitioner is directed to supply copy of the

petition to the counsel for the respondent.

Reply, if any, be filed within two weeks.

List this matter on 07.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /5

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