Kmv Projects Limited, Through Its ... vs Malaviya National Institute Of ...
2022 Latest Caselaw 5535 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 160/2021

                                   Kmv Projects Limited, Through Its Director K Ramesh Chandra
                                   Bose,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Malaviya National Institute Of Technology
                                                                                                   ----Respondent

For Petitioner(s) : Mr. M.M.Ranjan, Sr. Adv. assisted by Mr. Rohan Agarwal For Respondent(s) : Mr. S.L. Sharma for the Nathu Singh Chauhan

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/08/2022

Counsel for the respondent seeks time to argue the matter.

List this matter on 25.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /18

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