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S.P. Goyal And Company vs North Western Railway
2022 Latest Caselaw 5529 Raj/2

Citation : 2022 Latest Caselaw 5529 Raj/2
Judgement Date : 4 August, 2022

Rajasthan High Court
S.P. Goyal And Company vs North Western Railway on 4 August, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 82/2022

                                   S.p. Goyal And Company
                                                                                                     ----Petitioner
                                                                      Versus
                                   North Western Railway
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Gaurav Sharma Saraswat For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/08/2022

Issue notice to the respondent/s. Rule is made returnable by

07.09.2022.

List this matter on 07.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /2

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