M/S Jainco Enterprises Private ... vs The Secretary Pwd Government Of ...
2022 Latest Caselaw 5471 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 77/2021

                                   M/s Jainco Enterprises Private Limited
                                                                                                       ----Petitioner
                                                                        Versus
                                   The Secretary Pwd Government Of Rajasthan,
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Prakash Chandra Jain For Respondent(s) : Mr. Ankit Rathore for Dr. Vibhuti Bhushan Sharma, AAG for Respondent No.1

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/08/2022

1. The matter comes up on an application for dispensing with

the service of Respondent No.2.

2. For the grounds mentioned in the application, application for

dispensing with the service of Respondent No.2 is allowed at the

risk of the petitioner.

3. Mr. Ankit Rathore for Dr. Vibhuti Bhushan Sharma, AAG has

put in appearance on behalf of the Respondent No.1, who seeks

time to file reply.

4. Time sought for is granted. Reply, if any, be filed within two

weeks.

5. Let the matter be listed on 24.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /33

Powered by TCPDF (www.tcpdf.org)