M/S Sharma Engineering vs The State Of Rajasthan
2022 Latest Caselaw 5470 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 167/2021

                                   M/s Sharma Engineering
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Arjun Singh Khangarot For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/08/2022

List this matter on 24.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /35

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