Naim S/O Liyaqat Ali vs State Of Rajasthan
2022 Latest Caselaw 5364 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      D.B. Criminal Appeal No. 3/2022

                                   Naim S/o Liyaqat Ali
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Javed Choudhary, Addl. G.A. with Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

01/08/2022

No one has put in appearance on behalf of the appellant.

Four week's time is granted to remove the defect/s.

List this matter after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /18

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