Ravi Real Mart Pvt. Ltd vs State Of Rajasthan
2022 Latest Caselaw 10901 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11590/2021

Trinity Infopark Pvt. Ltd.

----Petitioner Versus The State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 11606/2021

For Petitioner(s) : Mr. Akhilesh Rajpurohit For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

25/08/2022

List the matters after four weeks, as prayed.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J

455-456-nitin/-

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