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Kiranveer Singh vs The State Of Rajasthan
2022 Latest Caselaw 10836 Raj

Citation : 2022 Latest Caselaw 10836 Raj
Judgement Date : 24 August, 2022

Rajasthan High Court - Jodhpur
Kiranveer Singh vs The State Of Rajasthan on 24 August, 2022
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11929/2022

Kiranveer Singh S/o Shri Lal Singh, Aged About 46 Years, Head Constable No. 66, Resident - V/p Sabora, Nadbai, Dist. Bharatpur (Raj.).

----Petitioner Versus

1. The State Of Rajasthan, Department Of Home, Through Its Secretary, Govt. Secretariat, Jaipur (Raj.).

2. The Principal Secretary, Department Of Finance (Rules), Government Of Rajasthan, Government Secretariat, Jaipur (Raj.).

3. The Adgp (Armed Battalion), Police Head Quarter, Lalkothi, Jaipur (Raj.).

4. The Commandant, 2Nd Battalion Rajasthan Armed Constabulary (Rac), Headquarter Kota, (Rajasthan).

                                                                                                      ----Respondents


                                   For Petitioner(s)         :
                                   For Respondent(s)         :



HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/08/2022

(MANOJ KUMAR GARG),J 252-Mohan/-

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