Dr. Usha Kanwar Rathore vs Ashutosh A.T. Pednekar, (I.A.S.)
2022 Latest Caselaw 10719 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 3/2019

Dr. Usha Kanwar Rathore

----Petitioner Versus Ashutosh A.t. Pednekar, (I.a.s.)

----Respondent

For Petitioner(s) : Mr. Ranjeet Joshi with Mr. Abhijeet Joshi, Mr. Kapil Bissa For Respondent(s) : Mr. Sandeep Shah, A.A.G.

Dr. Nupur Bhati

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE UMA SHANKER VYAS

Order

22/08/2022

Mr. Sandeep Shah, A.A.G. has submitted that a last

opportunity of one week may be granted to furnish the details

regarding payments made to the petitioners pursuant to the

directions given by this Court vide judgment dated 18.04.2014.

List on 07th Sept., 2022, as prayed.

(UMA SHANKER VYAS),J (VIJAY BISHNOI),J

30-Babulal/-

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