Rajasthan High Court - Jodhpur
Sohan Meghwal vs State Of Rajasthan on 22 August, 2022
Bench: Vinit Kumar Mathur
(1 of 3) [CW-11707/2022]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 11707/2022
Mohit Menaria S/o Narbada Shanker Menaria, Aged About 26
Years, Resident Of Near Panchayat Bhawan Chirwa, Udaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Higher
Education Department, Government Of Rajasthan,
Secretariat, Jaipur (Raj.).
2. The Joint Secretary, Higher Education Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
3. Mohanlal Sukhadia University, Udaipur, Through Registrar.
----Respondents
S.B. Civil Writ Petition No. 11719/2022
Devendra Singh Rathore S/o Arjun Singh Rathore, Aged About
26 Years, 102, Gopal Park, Near Jungle Jhopdi, Shobhagpura,
Girwa, Udaipur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Higher Education, Secretariat, Jaipur.
2. Mohanlal Sukhadia University, Through Registrar,
Mohanlal Sukhadia University, Udaipur.
3. Dean, University College Of Social Sciences And
Humanities, Mohanlal Sukhadia University, Udaipur.
----Respondents
S.B. Civil Writ Petition No. 11727/2022
Pratap Dan S/o Gajeya Dan, Aged About 28 Years, Resident Of
218, Aam Chouraya, Nandiya Jalor, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Higher
Education, Secretariat, Jaipur.
2. Mohanlal Sukhadia University, Through Registrar,
(2 of 3) [CW-11707/2022]
Mohanlal Sukhadia University, Udaipur.
3. Dean, Students Welfare, Mohanlal Sukhadia University,
Udaipur.
----Respondents
S.B. Civil Writ Petition No. 11824/2022
Sohan Meghwal S/o Shri Tara Ram Ji, Aged About 30 Years,
Meghwalo Ka Bas, Gundoj, Pali (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, College
Education Department, Government Of Rajasthan,
Secretariat, Jaipur (Raj.).
2. The Joint Secretary, College Education Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
3. Mohanlal Sukhadia University, Udaipur, Through
Registrar (Chief Election Officer).
----Respondents
S.B. Civil Writ Petition No. 11901/2022
Nikita Bana D/o Shri Yogender Kumar, Aged About 25 Years,
Resident Of Suraj Pura, Bikaner.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Education
Department (Group Iv), Government Of Rajasthan,
Jaipur.
2. Commissioner, College Education, Jaipur.
3. Maharaja Ganga Singh University, Bikaner, Through Its
Registrar, Bikaner.
----Respondents
For Petitioner(s) : Mr. Sanjay Nahar
Mr. Dinesh Kumar Godara
Mr. Keshav Pareek
Mr. Surendra Bana for
Mr. Vikas Bijarnia
(3 of 3) [CW-11707/2022]
For Respondent(s) : Mr. Himanshu Shrimali
Mr. Rajesh Punia
Mr. Manish Vyas, AAG
Mr. DD Chitlangi
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
22/08/2022
Learned counsel for the parties are in agreement that the
controversy involved in the present cases is squarely covered by
the Division Bench judgments of this Court passed in D.B. Civil
Writ Petition No. 11730/2022 (Jagdish Chandra Gurjar vs.
State of Rajasthan & Ors.) decided on 18.08.2022 and in D.B.
Civil Writ Petition No. 11897/2022 (Mohammad Sajid Quazi
vs. State of Rajasthan & Ors.) decided on 18.08.2022.
Accordingly, the present writ petitions are dismissed in the
light of these judgments passed in Jagdish Chandra Gurjar &
Mohammad Sajid Quazi cases (supra).
(VINIT KUMAR MATHUR),J
95,96,97,99,100-Nitin/Kashish-
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