Aziz Mohammed vs State Of Rajasthan
2022 Latest Caselaw 10691 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 10713/2022

Aziz Mohammed

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rakesh Matoria. For Respondent(s) : Mr. B.R. Choudhary, PP.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

18/08/2022

Learned Public Prosecutor is directed to call for the case

diary.

List the matter after two weeks, as prayed.

(MANOJ KUMAR GARG),J 237-Mohan/-

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