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Jasoda @ Jassu vs State Of Rajasthan
2022 Latest Caselaw 10576 Raj

Citation : 2022 Latest Caselaw 10576 Raj
Judgement Date : 16 August, 2022

Rajasthan High Court - Jodhpur
Jasoda @ Jassu vs State Of Rajasthan on 16 August, 2022
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 10107/2022

Jasoda @ Jassu W/o Late Chatra Ram Ji, Aged About 50 Years, R/o Nehru Colony Panch Batti Sansi Colony Ps Air Force Jodhpur (At Present Lodged At Central Jail Jodhpur)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. NK Bohra For Respondent(s) : Mr. BR Choudhary, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

16/08/2022

Learned counsel for the applicant submits that he does not

want to press the present second bail application at this stage.

Hence, the second bail application is dismissed as not

pressed at this stage.

(MANOJ KUMAR GARG),J 158-Samvedana/-

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