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Nepal Singh vs Union On India
2022 Latest Caselaw 10185 Raj

Citation : 2022 Latest Caselaw 10185 Raj
Judgement Date : 4 August, 2022

Rajasthan High Court - Jodhpur
Nepal Singh vs Union On India on 4 August, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 11053/2022

1. Nepal Singh S/o Tag Singh, Aged About 36 Years, R/o Vill.-Harmatiya , Tehsil Reodar, District Sirohi.

2. Pushpa Kunwar W/o Bhur Singh Deora, Aged About 49 Years, R/o Vill.-Harmatiya , Tehsil Reodar, District Sirohi.

3. Dimpal Kunwar D/o Bhur Singh, Aged About 29 Years, R/o Vill.-Harmatiya , Tehsil Reodar, District Sirohi.

4. Paras Kunwar W/o Shaitan Singh, Aged About 67 Years, R/o Vill.-Rajputo Ka Vas Raipur. District Sirohi.

5. Bhur Singh S/o Guman Singh, Aged About 70 Years, R/o Vill.-Harmatiya , Tehsil Reodar, District Sirohi.

6. Ratan Kunwar W/o Tag Singh, Aged About 62 Years, R/o Vill.-Rajputo Ka Vas Harmatiya, Tehsil Reodar, District Sirohi.

7. Jogendra Singh S/o Tag Singh, Aged About 37 Years, R/o Vill.-Harmatiya , Tehsil Reodar, District Siroh

8. Parsam Kunwar W/o Sumer Singh, Aged About 33 Years, R/o Vill.- 47 Bhundwa Marg Dhudhva, Dist.- Jalore

9. Sumer Singh S/o Narayan Singh, Aged About 38 Years, R/o Vill.- 47, Bhundwa Marg Doodhwa, District Jalore.

10. Puran Singh S/o Narayan Singh, Aged About 32 Years, R/o Vill.- 47 Bhundwa Marg, Teh.- Sayala Dhudhwa, Dist.- Jalore.

11. Ummed Singh S/o Dhan Singh, Aged About 49 Years, R/o Vill.-Dhudhwa Taliyana, Dist.- Jalore.

12. Shripal Singh S/o Ummed Singh, Aged About 26 Years, R/o Vill.-Dhudhwa District Jalore.

13. Devendra Kunwar W/o Narendra Singh, Aged About 44 Years, R/o Vill.-Geyo Ki Bas Asada, Tehsil Pachpadra, Dist.- Barmer.

14. Shakti Singh S/o Bhur Singh, Aged About 22 Years, R/o Vill.-Harmatiya, Tehsil Reodar Dist.- Sirohi

15. Praveen Singh S/o Karan Singh, Aged About 38 Years, R/o Vill.-Rajputo Ka Vas Raipur , Tehsil-Reodar, Dist.- Sirohi.

(2 of 4) [CW-11053/2022]

16. Kishor Singh S/o Bhur Singh, Aged About 43 Years, R/o Vill.-Harmatiya , Tehsil-Reodar, Dist.-Sirohi.

17. Najar Kanvar D/o Kishor Singh, Aged About 40 Years, R/o Vill.-Harmatiya , Teh.- Reodar, District Sirohi.

18. Neetu Kanwar D/o Ummedsingh, Aged About 25 Years, R/o Vill.-Doodhva,taliyan, Tehsil Sayla, District Jalore

19. Paramveer Singh Bhati S/o Pushpendra Singh, Aged About 40 Years, R/o C-63, Hir Laxman Gas Gidown Icici Bank Jodhpur.

20. Mahima Kunwar W/o Sher Singh, Aged About 67 Years, R/o Main Bajarrawala Pol Koselao, Sanderao, The.- Sumerpur, Dist.- Pali.

21. Tag Singh S/o Guman Singh, Aged About 66 Years, R/o Vill.-Hadmatiya, Tehshilreodar , District Sirohi.

22. Devi Singh Rathore S/o Shaitan Singh Rathore, Aged About 47 Years, R/o 31, Rajputo Ka Vas Pratapgarh, Tehsil.- Ahore, Dist.- Jalore

23. Mag Singh S/o Jawan Singh, Aged About 68 Years, R/o Vill.- Panchota, Tehsil- Ahore, Dist.- Jalore

24. Manohar Kanwar W/o Devi Singh Rathore, Aged About 44 Years, R/o Vill.-31, Rajputo Ka Vas Pratapgarh, Tehsil- Ahore, Dist.- Jalore

25. Hawan Kanwar W/o Shaitan Singh, Aged About 74 Years, R/o Vill.- 31, Rajputo Ka Vas Pratapgarh. Tehsil - Ahore, Dist.- Jalore.

26. Sumitra Kanwar W/o Tej Singh Ji, Aged About 30 Years, R/o Vill.- Panchota, Tehsil.- Ahore, Dist.- Jalore.

27. Raghunath Singh S/o Dalpat Singh Ji, Aged About 28 Years, R/o Vill.-Panchota, Tehsil- Ahore, Dist.- Jalore.

28. Narayan Ram S/o Uka Ram Ji, Aged About 34 Years, R/o Vill.-Jeerawal , Tehsi.- Reodar, Dist.- Sirohi.

29. Sundar Kanwar W/o Chatar Singh Ji, Aged About 65 Years, R/o Vill.-Chaura, Tehsil- Sanchore, Dist.- Jalore.

30. Late Radha Dev, W/o Khangar Ram Ji, Aged 65 Years, R/o Vill.-Karonti , Tehsil Reodar , Dist.- Sirohi. Through The Husband Khangar Ram S/o Aja Ji Mali , Aged 76 Years, R/o Vill.- Karonti , Tehsil Reodar , Dist.- Sirohi.

31. Umesh Kumar S/o Prithvi Raj Ji, Aged About 37 Years, R/o Vill.- Shiv Temple Sadguru Kripa Market, Jogiyasani

(3 of 4) [CW-11053/2022]

Jodhpur.

32. Tara Bhati S/o Umesh Kumar Ji, Aged About 31 Years, R/o Village Samdadi , District - Barmer.

33. Ashok Kumar Suthar S/o Bhanwar Lal Suthar, Aged About 35 Years, R/o Vill.- Goyali , Tehsil- Sirohi, District- Sirohi.

34. Mamta W/o Ashok Kumar Suthar, Aged About 33 Years, R/o Vill.- Goyali , Tehsil- Sirohi, District- Sirohi.

35. Sohan Lal Suthar S/o Bhanwar Lal Suthar, Aged About 33 Years, R/o Vill.- Goyali , Tehsil- Sirohi, District- Sirohi.

36. Heena Kumari D/o Bhanwar Lal Suthar, Aged About 27 Years, R/o Vill.- Goyali , Tehsil- Sirohi, District- Sirohi.

37. Hansa Ram S/o Chopa Ram, Aged About 45 Years, R/o Vill.- Perva, Tehsil- Reodar, District- Sirohi.

38. Bhuri Devi W/o Hansa Ram, Aged About 27 Years, R/o Vill.- Perva, Tehsil- Reodar, District- Sirohi.

----Petitioners Versus

1. Union On India, Through Central Registrar Of Cooperative Societies, Ministry Of Cooperation, Government Of India, Krishi Bhawan, New Delhi.

2. State Of Rajasthan, Through The Secretary, Department Of Co-Operative Societies, Government Of Rajasthan, Jaipur, Rajasthan.

3. The Commissioner, Office Of The Central Registrar Of Co-

Operative Societies, Ministry Of Cooperation, Government Of India, Krishi Bhawan, New Delhi.

4. The Managing Director, Adarsh Credit Cooperative Society Limited, Central Office, Udaipur, Rajasthan.

5. The Liquidator Of Adarsh Credit Cooperative Society Limited, Through Central Registrar Of Co-Operative Societies, Ministry Of Cooperation, Government Of India, Krishi Bhawan, New Delhi.

----Respondents

For Petitioner(s) : Mr. Mahipal Singh For Respondent(s) : Mr. Uttam Singh for Mr. Mukesh Rajpurohit, AGC Mr. Sudhir Tak, AAG

(4 of 4) [CW-11053/2022]

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/08/2022

Learned counsel for the petitioners submitted that this writ

petition can be disposed of by granting liberty to the petitioners to

move a representation before the Liquidator with a direction to the

Liquidator to decide the representation of the petitioners

expeditiously within a fixed period.

In view of the above, this writ petition is disposed of with

liberty to the petitioners to move a representation before the

Liquidator concerned within a period of four weeks from today.

In case any such representation is filed on behalf of the

petitioners before the Liquidator, then the Liquidator shall take

decision on the same expeditiously preferably within a period of

90 days from the date of receipt of the representation of the

petitioners strictly in accordance with the Rules and Guidelines

governing the field.

The stay petition is also disposed of.

(VIJAY BISHNOI),J

237-msrathore/-

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