Vikas @ Vickey vs State Of Rajasthan
2022 Latest Caselaw 10139 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 10140/2022

Vikas @ Vickey

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rakesh Matoria. For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG Mr. Pallav Sharma & Mr. Rajat Chhaparwal, Asstts. to AAG.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/08/2022

Learned Government Advocate-cum-Additional Advocate

General is directed to call for the case diary.

List the matter after two weeks, as prayed.

(MANOJ KUMAR GARG),J 40-Mohan/-

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