Rajaram vs State Of Rajasthan
2022 Latest Caselaw 10125 Raj

(1 of 1) [CW-17939/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil (PIL) Writ Petition No. 17939/2021

Rajaram & Anr.

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. A.R. Godara Advocate. For Respondent(s) : Mr. Sajjan Singh Rathore Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order

02/08/2022

Heard.

Reply has not been filed.

Three weeks time is granted to file reply. Rejoinder, if any, be filed

thereafter within two weeks.

Matter be listed after six weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-18

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