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Bhim Singh vs Board Of Revenue Ajmer And Ors
2022 Latest Caselaw 6349 Raj

Citation : 2022 Latest Caselaw 6349 Raj
Judgement Date : 28 April, 2022

Rajasthan High Court - Jodhpur
Bhim Singh vs Board Of Revenue Ajmer And Ors on 28 April, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3589/2018

Bhim Singh

----Petitioner Versus Board Of Revenue Ajmer And Ors

----Respondent

For Petitioner(s) : None For Respondent(s) : Mr. R.D. Bhadu, Dy. GC

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

28/04/2022

Learned counsel for the respondents submits that the

controversy involved in the present case is squarely covered by

the judgment of a coordinate Bench of this court in S. B. Civil Writ

Petition No. 5108/2020 (Balu Ram Vs. State of Rajasthan) decided

on 06.04.2021.

List the matter on 06.05.2022.

(VINIT KUMAR MATHUR),J 83-nitin/-

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