Lokesh Kumar vs Lrs Of Nathu Lal
2022 Latest Caselaw 6237 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5268/2022

1. Lokesh Kumar S/o Shri Radhe Shyam Aagal, Aged About 45 Years, R/o Bigod, Tehsil Mandalgarh, District Bhilwara (Raj.).

2. Radhe Shyam S/o Late Shri Mohan Lal Aagal, Aged About 70 Years, R/o Bigod, Tehsil Mandalgarh, District Bhilwara (Raj.). ----Petitioners Versus

1. Lrs Of Nathu Lal, S/o Late Shri Mohan Lal

2. Satish S/o Late Shri Nathu Lal, R/o Bigod, Tehsil Mandalgarh, District Bhilwara (Raj.).

3. Mukesh S/o Late Shri Nathu Lal, R/o Bigod, Tehsil Mandalgarh, District Bhilwara (Raj.).

4. Dinesh S/o Late Shri Nathu Lal, R/o Bigod, Tehsil Mandalgarh, District Bhilwara (Raj.).

5. Kamlesh S/o Late Shri Nathu Lal, R/o Bigod, Tehsil Mandalgarh, District Bhilwara (Raj.).

6. Smt. Antima D/o Late Shri Nathu Lal, W/o Shri Kshitiz Jogtiya, At Present R/o Jamnagasr, Ahmedabad, Gujrat.

7. Smt. Kamla W/o Lat Shri Nathu Lal, R/o Bigod, Tehsil Mandalgarh, District Bhilwara (Raj.). ----Respondents

For Petitioner(s) : Mr.Amit Gaur

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/04/2022

Learned counsel for the petitioner seeks permission to

withdraw the writ petition.

Hence, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J 64-KshamaD/-

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