Rajasthan High Court - Jodhpur
Prakash Chandra Luhar vs State Of Rajasthan on 27 April, 2022
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 2746/2022
Pinki Nayak D/o Shri Mangilal Nayak, Aged About 40 Years, R/o
Shivpura, District Bhilwara. Presently Working As Cook In
Government Ambedkar Boys Hostel Shahpura, District Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Social Welfare
Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department, Bhilwara.
----Respondents
Connected With
S.B. Civil Writ Petition No. 2724/2022
Gopi Krishan Sharma S/o Soji Ram Sharma, Aged About 38
Years, R/o Jain Mohalla, Amar Vasi, Tehsil Jhahpur, District
Bhilwara. Presently Working As Chowkidar In Government
Ambedkar Boys Hostel Shahpura, District Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Social Welfare
Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department, Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 2732/2022
Sohanlal Dhakad S/o Ratanlal, Aged About 54 Years, R/o Harijan
Basti, Paroli, District Bhilwara. Presently Working As Chowkidar
In Government Ambedkar Boys Hostel Paroli, District Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Social Welfare
Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department, Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 2733/2022
Narayanlal Balai S/o Shri Balulal Balai, Aged About 30 Years, R/o
Deoriya, District Bhilwara. Presently Working As Chowkidaar In
Government Ambedkar Boys Hostel Devariya, District Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Social Welfare
Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department, Bhilwara.
----Respondents
(2 of 4) [CW-2746/2022]
S.B. Civil Writ Petition No. 2747/2022
Kapil Garg S/o Nanoo Ram Garg, Aged About 34 Years, BR/o
Mangrop, District Bhilwara. Presently Working As Chowkidar In
Government Ambedkar Boys Hostel Mangrop, District Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Social Welfare
Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department, Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 2757/2022
Smt. Lali Luhar W/o Shri Prakash Chandra Luhar, Aged About 44
Years, R/o Harijan Basti, Mandalgarh, District Bhilwara. Presently
Working As Cook In Government Ambedkar Boys, Hostel,
Mandalgarh, District Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Social Welfare
Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department, Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 2761/2022
Shambhulal Sain S/o Ramlal, Aged About 48 Years, R/o Sadar
Bazar, Udaliyas Mafi, Suthepa, District Bhilwara. Presently
Working As Chowkidar In Government Ambedkar Boys Hostel
Badliyas, District Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Social Welfare
Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department, Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 2770/2022
Prakash Chandra Luhar S/o Bhanwar Lal Luhar, Aged About 47
Years, R/o Harijan Basti, Mandalgarh, District Bhilwara. Presently
Working As Chowkidaar In Government Abedkar Boys Hostel
Mandalgarh, District Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Social Welfare
Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department, Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 2790/2022
Badam Bai Daroga W/o Kailash Daroga, Aged About 51 Years,
(3 of 4) [CW-2746/2022]
Bijli Vibhag Ke Pass, Ladpura, District Bhilwara. Presently
Working As Cook In Government Ambedkar Boys Hostel Ladpura,
District Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Social Welfare
Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department, Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 4145/2022
Ashok Kumar Khatik S/o Shri Prithu Khatik, Aged About 27
Years, R/o 4, Khatik Mohalla, Tehsil Amdala, District Bhilwara.
Presently Working As Chowkidaar In Government Ambedkar
Boys Hostel Koshital, Tehsil Shara, District Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Social Welfare
Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department, Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 4192/2022
Smt. Sita Devi Upadhyay W/o Kailash Chandara Upadhyay, Aged
About 49 Years, R/o Near Jain Temple, Jain Mohalla, Raipur,
Tehsil Raipur, District Bhilwara. Presently Working As Cook In
Government Ambedkar Boys Hostel Raipur, District Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Social Welfare
Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department, Bhilwara.
----Respondents
For Petitioner(s) : Mr. Mahipal Rajpurohit.
For Respondent(s) : Mr. A.K. Gaur, AAG.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order
27/04/2022
Learned counsel for the parties submit that the controversy
involved in the present writ petitions is squarely covered by the
(4 of 4) [CW-2746/2022]
judgment of this Court in bunch of writ petition led by S.B. Civil
Writ Petition No.372/2013 (Anokh Bai Vs. State of Raj. & Ors).
In view of the aforesaid, the present writ petitions are
disposed of with a direction to the petitioners to file a
representation within two weeks along with certified copy of the
order instant and a copy of the judgment in the case of Anokh Bai
(supra) to the respondents.
On receipt of representation along with the certified copy of
the order instant, the respondents shall decide the same within a
period of eight weeks, in accordance with law including the law
laid down in Anokh Bai's case.
It is made clear that aforesaid direction to decide the
representation has been issued only with a view to ensure
expeditious redressal of petitioners's grievance. The same may not
be construed to be an order to decide the representation in a
particular manner.
The stay applications also stand disposed of accordingly.
(ARUN BHANSALI),J
Sumit/-
47 to 58 (Except 48)
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