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Badam Bai Daroga vs State Of Rajasthan
2022 Latest Caselaw 6189 Raj

Citation : 2022 Latest Caselaw 6189 Raj
Judgement Date : 27 April, 2022

Rajasthan High Court - Jodhpur
Badam Bai Daroga vs State Of Rajasthan on 27 April, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 2746/2022

Pinki Nayak D/o Shri Mangilal Nayak, Aged About 40 Years, R/o Shivpura, District Bhilwara. Presently Working As Cook In Government Ambedkar Boys Hostel Shahpura, District Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Social Welfare Department, Rajasthan, Jaipur.

2. The Director, Social Welfare Department, Jaipur.

3. The Assistant Director, Social Welfare Department, Bhilwara.

----Respondents Connected With S.B. Civil Writ Petition No. 2724/2022 Gopi Krishan Sharma S/o Soji Ram Sharma, Aged About 38 Years, R/o Jain Mohalla, Amar Vasi, Tehsil Jhahpur, District Bhilwara. Presently Working As Chowkidar In Government Ambedkar Boys Hostel Shahpura, District Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Social Welfare Department, Rajasthan, Jaipur.

2. The Director, Social Welfare Department, Jaipur.

3. The Assistant Director, Social Welfare Department, Bhilwara.

----Respondents S.B. Civil Writ Petition No. 2732/2022 Sohanlal Dhakad S/o Ratanlal, Aged About 54 Years, R/o Harijan Basti, Paroli, District Bhilwara. Presently Working As Chowkidar In Government Ambedkar Boys Hostel Paroli, District Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Social Welfare Department, Rajasthan, Jaipur.

2. The Director, Social Welfare Department, Jaipur.

3. The Assistant Director, Social Welfare Department, Bhilwara.

----Respondents S.B. Civil Writ Petition No. 2733/2022 Narayanlal Balai S/o Shri Balulal Balai, Aged About 30 Years, R/o Deoriya, District Bhilwara. Presently Working As Chowkidaar In Government Ambedkar Boys Hostel Devariya, District Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Social Welfare Department, Rajasthan, Jaipur.

2. The Director, Social Welfare Department, Jaipur.

3. The Assistant Director, Social Welfare Department, Bhilwara.

                                                   ----Respondents


                                         (2 of 4)               [CW-2746/2022]


S.B. Civil Writ Petition No. 2747/2022 Kapil Garg S/o Nanoo Ram Garg, Aged About 34 Years, BR/o Mangrop, District Bhilwara. Presently Working As Chowkidar In Government Ambedkar Boys Hostel Mangrop, District Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Social Welfare Department, Rajasthan, Jaipur.

2. The Director, Social Welfare Department, Jaipur.

3. The Assistant Director, Social Welfare Department, Bhilwara.

----Respondents S.B. Civil Writ Petition No. 2757/2022 Smt. Lali Luhar W/o Shri Prakash Chandra Luhar, Aged About 44 Years, R/o Harijan Basti, Mandalgarh, District Bhilwara. Presently Working As Cook In Government Ambedkar Boys, Hostel, Mandalgarh, District Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary Social Welfare Department, Rajasthan, Jaipur.

2. The Director, Social Welfare Department, Jaipur.

3. The Assistant Director, Social Welfare Department, Bhilwara.

----Respondents S.B. Civil Writ Petition No. 2761/2022 Shambhulal Sain S/o Ramlal, Aged About 48 Years, R/o Sadar Bazar, Udaliyas Mafi, Suthepa, District Bhilwara. Presently Working As Chowkidar In Government Ambedkar Boys Hostel Badliyas, District Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary Social Welfare Department, Rajasthan, Jaipur.

2. The Director, Social Welfare Department, Jaipur.

3. The Assistant Director, Social Welfare Department, Bhilwara.

----Respondents S.B. Civil Writ Petition No. 2770/2022 Prakash Chandra Luhar S/o Bhanwar Lal Luhar, Aged About 47 Years, R/o Harijan Basti, Mandalgarh, District Bhilwara. Presently Working As Chowkidaar In Government Abedkar Boys Hostel Mandalgarh, District Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary Social Welfare Department, Rajasthan, Jaipur.

2. The Director, Social Welfare Department, Jaipur.

3. The Assistant Director, Social Welfare Department, Bhilwara.

----Respondents S.B. Civil Writ Petition No. 2790/2022 Badam Bai Daroga W/o Kailash Daroga, Aged About 51 Years,

(3 of 4) [CW-2746/2022]

Bijli Vibhag Ke Pass, Ladpura, District Bhilwara. Presently Working As Cook In Government Ambedkar Boys Hostel Ladpura, District Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary Social Welfare Department, Rajasthan, Jaipur.

2. The Director, Social Welfare Department, Jaipur.

3. The Assistant Director, Social Welfare Department, Bhilwara.

----Respondents S.B. Civil Writ Petition No. 4145/2022 Ashok Kumar Khatik S/o Shri Prithu Khatik, Aged About 27 Years, R/o 4, Khatik Mohalla, Tehsil Amdala, District Bhilwara. Presently Working As Chowkidaar In Government Ambedkar Boys Hostel Koshital, Tehsil Shara, District Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary Social Welfare Department, Rajasthan, Jaipur.

2. The Director, Social Welfare Department, Jaipur.

3. The Assistant Director, Social Welfare Department, Bhilwara.

----Respondents S.B. Civil Writ Petition No. 4192/2022 Smt. Sita Devi Upadhyay W/o Kailash Chandara Upadhyay, Aged About 49 Years, R/o Near Jain Temple, Jain Mohalla, Raipur, Tehsil Raipur, District Bhilwara. Presently Working As Cook In Government Ambedkar Boys Hostel Raipur, District Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary Social Welfare Department, Rajasthan, Jaipur.

2. The Director, Social Welfare Department, Jaipur.

3. The Assistant Director, Social Welfare Department, Bhilwara.

----Respondents

For Petitioner(s) : Mr. Mahipal Rajpurohit. For Respondent(s) : Mr. A.K. Gaur, AAG.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

27/04/2022

Learned counsel for the parties submit that the controversy

involved in the present writ petitions is squarely covered by the

(4 of 4) [CW-2746/2022]

judgment of this Court in bunch of writ petition led by S.B. Civil

Writ Petition No.372/2013 (Anokh Bai Vs. State of Raj. & Ors).

In view of the aforesaid, the present writ petitions are

disposed of with a direction to the petitioners to file a

representation within two weeks along with certified copy of the

order instant and a copy of the judgment in the case of Anokh Bai

(supra) to the respondents.

On receipt of representation along with the certified copy of

the order instant, the respondents shall decide the same within a

period of eight weeks, in accordance with law including the law

laid down in Anokh Bai's case.

It is made clear that aforesaid direction to decide the

representation has been issued only with a view to ensure

expeditious redressal of petitioners's grievance. The same may not

be construed to be an order to decide the representation in a

particular manner.

The stay applications also stand disposed of accordingly.

(ARUN BHANSALI),J Sumit/-

47 to 58 (Except 48)

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