State Of Rajasthan vs Devi Lal
2022 Latest Caselaw 6153 Raj

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
             S.B. Crml Leave To Appeal No. 474/2019

State Of Rajasthan, Through P.p.
                                                                        ----Appellant
                                       Versus
1.      Devi Lal S/o Sita Ram Ahir, Aged About 37 Years,
        Takhatpura, Police Station Hamirgarh, District Bhilwara
        (Raj.).
2.      Ratan     Lal    S/o     Nanda        Ahir,    Aged         About   40   Years,
        Takhatpura, Police Station Hamirgarh, District Bhilwara
        (Raj.).
3.      Udai Lal S/o Chhoga Lal, By Caste Ahir, R/o Takhatgarh,
        Police Station Hamirgarh, District Bhilwara (Raj.).
                                                                     ----Respondents


For Appellant(s)             :     Mr. SS Rajpurohit, PP
For Respondent(s)            :



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                        Order

26/04/2022
     In wake of instant surge in COVID-19 cases and spread of its

highly infectious Omicron variant, abundant caution is being

maintained, while hearing the matters in the Court, for the safety

of all concerned.

     Delay has already been condoned.

     This Court is of the opinion that there are valid and

substantial grounds for grant of leave to the appellant for filing the

appeal against the impugned judgment.

     Accordingly, the application for grant of leave to appeal is

allowed. The memo of leave to appeal be treated as an appeal and

it be registered as such.

                        (Downloaded on 28/04/2022 at 08:40:48 PM)
                                                                          (2 of 2)                 [CRLLA-474/2019]


                                        Admit.

                                        Issue notice to the respondents.


                                                               (DR.PUSHPENDRA SINGH BHATI), J.

67-Sanjay/-

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