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Smt. Preeti Pareek vs Gopal Lal Daiya
2022 Latest Caselaw 6088 Raj

Citation : 2022 Latest Caselaw 6088 Raj
Judgement Date : 25 April, 2022

Rajasthan High Court - Jodhpur
Smt. Preeti Pareek vs Gopal Lal Daiya on 25 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4554/2021

Smt. Preeti Pareek W/o Shree Kaushal Pareek, Aged About 28 Years, B/c Pareek, R/o Near Bherudan Ji Bungalow, Rani Bazar, Bikaner.

----Petitioner Versus

1. Gopal Lal Daiya S/o Mangturam Daiya, Aged About 58 Years, Through Blue Budha (Tailoring And Readymade Cloth Store At Present Johan Player) Mahesh Building, Near H.d.f.c. Bank Building, Rani Bazar, Bikaner. R/o Inside Sheetla Gate, Darziyo Ki Badi, Guwad, Bikaner.

2. Appellate Rent Tribunal, Bikaner.

----Respondents

For Petitioner(s) : Mr. Virendra Acharya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/04/2022

Learned counsel for the petitioner wants to withdraw

this writ petition.

Accordingly, this writ petition is dismissed as

withdrawn.

(VIJAY BISHNOI),J

78-msrathore/-

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