Babu Lal vs State Of Rajasthan
2022 Latest Caselaw 5891 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 119/2022

Babu Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kalu Ram Bhati For Respondent(s) : Mr. Anil Joshi, A.A.G.

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

21/04/2022

Learned counsel for the respondent seeks time to file reply.

Time prayed for is allowed.

List after ten days.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 30-KshamaD/-

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