Citation : 2022 Latest Caselaw 5653 Raj
Judgement Date : 19 April, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4596/2022
Shri Ram Shiksha Samiti, Having Its Registered Office At Village Gonera Kotputli, Jaipur, Rajasthan Through Its Secretary Umrav Singh Gurjar S/o Prabhat Gurjar, Ward No. 2, Jodi Ke Pass, Sevara, Teori, Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
3. The Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Sector 18, Partap Nagar, Tonk Road, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Shreyansh Mardia For Respondent(s) : Mr. Kailash Choudhary for Mr. Manish Vyas, AAG, Mr. Sangram Singh
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
19/04/2022
The matter comes up for consideration of application
(01/22) preferred on behalf of the petitioner seeking
modification/correction in the interim order dated
4.4.2022 passed by this Court in SBCWP No.4596/2022.
(2 of 2) [CW-4596/2022]
For the reasons averred in the aforesaid application,
the same is allowed and it is directed that now Para 4 of
the interim order dated 4.4.2022 passed by this Court in
SBCWP No.4596/2022 shall be read as under :
"In view of the fact that the matter of granting NOC to the petitioner-Institution is pending with the State Government since October 2021 and counsel for the respondent- State is not in a position to apprise the Court that as to when the final decision in respect of the NOC to the petitioner-Inspection would be taken, I deem it appropriate to direct the respondents to allow the petitioner-Institution to take part in the counseling of BSC Nursing Course for the academic session 2021-22 provisionally for intake capacity of 60 seats."
Ordered accordingly.
(VIJAY BISHNOI),J
162-msrathore/-
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