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Ganpat Ram vs State Of Rajasthan
2022 Latest Caselaw 5546 Raj

Citation : 2022 Latest Caselaw 5546 Raj
Judgement Date : 13 April, 2022

Rajasthan High Court - Jodhpur
Ganpat Ram vs State Of Rajasthan on 13 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5350/2022

Ganpat Ram S/o Shri Bhoma Ram, Aged About 52 Years, By Caste Bavari, R/o Village Mandookara, Tehsil Deedwana, District Nagaur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Revenue Department, Secretariat, Jaipur (Rajasthan).

2. District Collector, Nagaur.

3. Sub Tehsildar, Sub Tehsil Chhoti Khatu, District Nagaur.

4. Sarpanch, Gram Panchayat, Mandookara, Dist. Nagaur.

----Respondents

For Petitioner(s) : Mr. Kaushal Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/04/2022

Issue notice, returnable within four weeks.

(VIJAY BISHNOI),J

58-msrathore/-

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