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Birbal Ram Bishnoi vs Project Director, Nhai
2022 Latest Caselaw 5470 Raj

Citation : 2022 Latest Caselaw 5470 Raj
Judgement Date : 12 April, 2022

Rajasthan High Court - Jodhpur
Birbal Ram Bishnoi vs Project Director, Nhai on 12 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2038/2022

Birbal Ram Bishnoi

----Petitioner Versus Project Director, Nhai

----Respondent

For Petitioner(s) : Mr. Vinay Kothari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/04/2022

Put up before another Bench.

(VIJAY BISHNOI),J

142-AjaySingh/-

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