Citation : 2022 Latest Caselaw 5192 Raj
Judgement Date : 7 April, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Writ Contempt No. 990/2016
Arun Kumar Jain
----Petitioner Versus Rajhans Upadhyay And Ors
----Respondent Connected With S.B. Writ Contempt No. 1011/2016 Smt. Sukhjeet Kaur
----Petitioner Versus Raj Hans Upadhyay And Ors
----Respondent S.B. Writ Contempt No. 1014/2016 B.s. Naruka
----Petitioner Versus Raj Hans Upadhyay And Ors
----Respondent S.B. Writ Contempt No. 18/2017 Sunder Lal Ranga
----Petitioner Versus Rajhans Upadhaya And Ors
----Respondent S.B. Writ Contempt No. 71/2017 Dr. Dharamveer Singh
----Petitioner Versus Rajhans Upadhaya And Ors
----Respondent S.B. Writ Contempt No. 159/2017 Seth G.l. Bihani S.d.p.g. College, Sgnr.
----Petitioner Versus State And Ors.
----Respondent S.B. Writ Contempt No. 517/2017 Dr. Hemant Kumar Singh
(2 of 6) [WCP-990/2016]
----Petitioner Versus Ashutosh A.t. Pednekar And Anr
----Respondent S.B. Writ Contempt No. 519/2017 Hari Narayan Kumawat
----Petitioner Versus Ashutosh A.t. Pednekar And Anr
----Respondent S.B. Writ Contempt No. 525/2017 Dr. Smt. Neena Jain
----Petitioner Versus Rajhans Upadhyay And Ors.
----Respondent S.B. Writ Contempt No. 548/2017 Sharwan Kumar Sharma
----Petitioner Versus Ashutosh A.t. Pednekar And Anr
----Respondent S.B. Writ Contempt No. 640/2017 Vidya Bhawan Society
----Petitioner Versus State And Ors.
----Respondent S.B. Writ Contempt No. 648/2017 Jawahar Vidhyapeeth, Udaipur
----Petitioner Versus State Of Raj. And Ors
----Respondent S.B. Writ Contempt No. 662/2017 Dr.shyam Sunder Verma
----Petitioner Versus Ashutosh A.t. Pednekar And Anr
----Respondent S.B. Writ Contempt No. 663/2017
(3 of 6) [WCP-990/2016]
Jagdish Prasad Sharma
----Petitioner Versus Ashutosh A.t. Pednekar And Anr
----Respondent S.B. Writ Contempt No. 768/2017 Dr. Ajay Kumar Gautam
----Petitioner Versus State Of Rajasthan And Anr.
----Respondent S.B. Writ Contempt No. 1019/2017 Shri Parshwanath Umaid Jss., And Anr
----Petitioner Versus Ashutosh A.t. Pednekar And Ors
----Respondent S.B. Writ Contempt No. 1046/2017 Gopal Lal Sundaria
----Petitioner Versus Jaideep Bihani And Ors.
----Respondent S.B. Writ Contempt No. 1116/2017 Dr. Rashmi Rajpal Singh And Ors.
----Petitioner Versus Raj Hans Upadhyay And Ors.
----Respondent S.B. Writ Contempt No. 1276/2017 Dr. Sanjeev Kumar Bansal And Ors
----Petitioner Versus Ashutosh A.t. Pednekar And Ors
----Respondent S.B. Writ Contempt No. 1277/2017 Dr. Antaryami Kaushik And Ors
----Petitioner Versus Ashutosh A.t. Pednekar And Ors
----Respondent
(4 of 6) [WCP-990/2016]
S.B. Writ Contempt No. 1286/2017 Shakur Khan
----Petitioner Versus Ashutosh A.t. Pednekar And Ors
----Respondent S.B. Writ Contempt No. 1329/2017 Lal Chand Mujral
----Petitioner Versus Rajhans Upadhyay And Ors.
----Respondent S.B. Writ Contempt No. 1334/2017 Dr. Kulwant Singh Sandhu
----Petitioner Versus Surendra Singh And Ors.
----Respondent S.B. Writ Contempt No. 1484/2017 Shyam Sunder Aggrawal
----Petitioner Versus Ashutosh A.t. Pednekar And Ors
----Respondent S.B. Writ Contempt No. 1491/2017 Ram Kumar Aggarwal
----Petitioner Versus Ashutosh A.t. Pednekar And Ors
----Respondent S.B. Writ Contempt No. 51/2018 Prem Prakash Manchanda
----Petitioner Versus State And Ors.
----Respondent S.B. Writ Contempt No. 452/2018 Maharshi Dayanand Girls College,
----Petitioner Versus Khem Raj Choudhary And Ors.
(5 of 6) [WCP-990/2016]
----Respondent S.B. Writ Contempt No. 610/2018 Smt. Sarita Vyas
----Petitioner Versus Rajhans Upadhyay And Ors
----Respondent S.B. Writ Contempt No. 660/2018 Kamaljeet Kaur Mehta And Anr.
----Petitioner Versus Rajhans Upadhyay And Ors.
----Respondent
For Petitioner(s) : Mr. Manoj Bhandari
Mr. Govind Suthar
Mr. Akhilesh Rajpurohit
Mr. Krishan Kant Vyas
Mr. Abhishek Sharma
Mr. R.K.Soni
For Respondent(s) : Mr. Manish Vyas, AAG
Mr. Shridhar Purohit Mr. Madhav Khatri for Mr. Sanjeet Purohit
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
07/04/2022
On 10.12.2021, Mr. Manish Vyas, AAG has submitted before
this Court that the State will make all endeavours to comply with
the order as directed by the Hon'ble Supreme Court.
Mr. Manish Vyas, AAG seeks ten weeks' further time to
comply with the order passed by this Court as well as of the
Hon'ble Supreme Court.
These contempt petitions are pending since 2016 and till
date, the respondents have not complied with the directions given
by this Court.
(6 of 6) [WCP-990/2016]
In view of the above facts and circumstances of the case, list
these matters on 05.05.2022.
By the next date of hearing, if the compliance of this Court's
order has not been made, the Commissioner, College Education,
Education Department, Jaipur shall personally remain present
before this Court on 05.05.2022.
(VIJAY BISHNOI),J
6-34-AjaySingh/-
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