Ram Prasad vs State Of Rajasthan
2022 Latest Caselaw 5063 Raj

PHIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2880/2022

Ram Prasad

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R.S. Choudhary For Respondent(s) : Mr. Girish Sankhala

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/04/2022

List the matter on 11.04.2022.

Connect with S.B. Civil Writ Petition Nos. 2849/2022 &

2838/2022.

(VIJAY BISHNOI),J 30-mohit/-

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