Rajasthan High Court - Jodhpur
Mahadadaji Industries vs Rajasthan State Industrial ... on 4 April, 2022
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 1311/2022
Rajat Sales Agency
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
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Surya Texcom
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Versus
State Of Rajasthan
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Maha Bajrang Processors
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State Of Rajasthan
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Smt. Sita Devi
----Petitioner
Versus
Rajastha State Industrial Dev. And Investment Corp. Limited
(Riico)
----Respondent
S.B. Civil Writ Petition No. 1532/2022
Saraf Dyeing Company
----Petitioner
Versus
Rajasthan State Industrial Development And Investment
Corporation Limited (Riico)
----Respondent
S.B. Civil Writ Petition No. 1615/2022
Ramdhan Industries
----Petitioner
Versus
Rajasthan State Industrial Development And Investment
Corporation Limited (Riico)
----Respondent
(2 of 3) [CW-1311/2022]
S.B. Civil Writ Petition No. 2028/2022
Magan Dyeing
----Petitioner
Versus
Rajasthan State Industrial Development And Investment
Corporation Limited (Riico)
----Respondent
S.B. Civil Writ Petition No. 2258/2022
Sanwal Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 2261/2022
Mahadadaji Industries
----Petitioner
Versus
Rajasthan State Industrial Development And Investment
Corporation Limited (Riico)
----Respondent
S.B. Civil Writ Petition No. 2264/2022
Harish Peding Works
----Petitioner
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Rajasthan State Industrial Development And Investment
Corporation Limited (Riico)
----Respondent
S.B. Civil Writ Petition No. 2270/2022
Ramanuj Industries
----Petitioner
Versus
Rajasthan State Industrial Development And Investment Cor.
Ltd. (Riico)
----Respondent
S.B. Civil Writ Petition No. 2300/2022
Manju Processing House
----Petitioner
Versus
Rajasthan State Industrial Development And Investment
Corporation Limited (Riico)
----Respondent
S.B. Civil Writ Petition No. 2320/2022
Ramdhan Cotton Mills
(3 of 3) [CW-1311/2022]
----Petitioner
Versus
Rajasthan State Industrial Development And Investment
Corporation Limited (Riico)
----Respondent
S.B. Civil Writ Petition No. 2322/2022
Hem India Mills
----Petitioner
Versus
Rajasthan State Industrial Development And Investment Cor.
Ltd. (Riico)
----Respondent
S.B. Civil Writ Petition No. 2341/2022
M/s Mohd Khwaja Dyeing Company
----Petitioner
Versus
Rajasthan State Industrial Development And Investment
Corporation Limited (Riico)
----Respondent
For Petitioner(s) : Mr. Narendra Singh Rajpurohit
Mr. Devki Nandan Vyas
Mr. Vasudev Gaur
For Respondent(s) : Ms. Nidhi Singhvi for Mr. Sanjeet Purohit
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
04/04/2022
Learned counsel Ms. Nidhi Singhvi for Mr. Sanjeet Purohit
prays for some time to file reply to the writ petition. Time prayed
for is granted
List after four weeks.
Interim order, if any, shall continue till the next date of
hearing.
(VIJAY BISHNOI),J
10-Ajaysingh/-
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