Ajam Khan S/O Ashik Khan vs State Of Rajasthan
2022 Latest Caselaw 3470 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Civil Contempt Petition No. 23/2022

                                   Ajam Khan S/o Ashik Khan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

29/04/2022

Six weeks' time is granted to remove the defect/s, failing

which the present Civil Contempt Petition shall stand dismissed

without further reference to the Court.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /8

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