Sou Moto vs Krishan Kumar Sharma S/O Kailash ...
2022 Latest Caselaw 3462 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Contempt Petition No. 241/2022

                                   Sou Moto
                                                                                                     ----Petitioner
                                                                      Versus
                                   Krishan Kumar Sharma S/o Kailash Chand Sharma,
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

29/04/2022

Bailable warrants are awaited. Await further for a period of

four weeks.

List this matter after four weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /16

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