Narendra Kumar S/O Laxman vs The State Of Rajasthan
2022 Latest Caselaw 3374 Raj/2

Citation : 2022 Latest Caselaw 3374 Raj/2
Judgement Date : 27 April, 2022

Rajasthan High Court

Narendra Kumar S/O Laxman vs The State Of Rajasthan on 27 April, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                 12185/2021

                                   Narendra Kumar S/o Laxman, R/o Vill. Ajeta Ps Hindoli Dist.
                                   Bundi Raj. At Present Tenant Plot No. 59 Krishna Vihar Behind
                                   Maharani Garden New Sanganer Road Ps Mansarovar Jaipur Raj.
                                   (At Present In Central Jail Jaipur)
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : None present For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/04/2022

No one had put in appearance on behalf of the petitioner on

14.09.2021. No one put in appearance on behalf of the petitioner

on 24.11.2021 and thereafter on 17.12.2021.

No one has put in appearance on behalf of the petitioner

today also.

Hence, present Criminal Misc. Second Bail Application is

dismissed for non-prosecution.

(PANKAJ BHANDARI),J