Master Yajan S/O Shri Neeraj Kumar vs Neeraj Kumar S/O Shri Jagdish ...
2022 Latest Caselaw 3133 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Criminal Revision Petition No. 678/2020

                                   Master Yajan S/o Shri Neeraj Kumar
                                                                                                          ----Petitioner
                                                                           Versus
                                   Neeraj Kumar S/o Shri Jagdish Prasad Sharma
                                                                                                        ----Respondent

Connected With S.B. Criminal Revision Petition No. 1126/2020 Neeraj Kumar S/o Jagdish Prasad Sharma

----Petitioner Versus Master Yajan S/o Neeraj Kumar

----Respondent

For Petitioner(s) : Mr. Prashant Daga, Adv., for Mr. R.K. Daga, Adv.

For Respondent(s) : Mr. Buddhi Prakash Meena, Adv., for Mr. Kapil Prakash Mathur, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Order

18/04/2022

Learned counsel for both the parties are directed to file

affidavit regarding their source of income and their financial

position in the light of judgment of the Supreme Court in the case

of Rajnesh Vs. Neha, (2021 2 SCC 324).

List after four weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /52 & 53

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