Khandelwal Traders Naveen Mandi ... vs Manoj Kumar S/O Shri Om Prakash
2022 Latest Caselaw 2959 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 181/2022

                                    Khandelwal Traders Naveen Mandi Yard,
                                                                                                       ----Appellant
                                                                        Versus
                                    Manoj Kumar S/o Shri Om Prakash,
                                                                                                     ----Respondent

For Appellant(s) : Mr. J.K. Moolchandani For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

07/04/2022 Learned counsel for appellant seeks two weeks' time to

prepare the matter to show what independent right vest in favour

of the appellant for seeking leave to file the first appeal

challenging the judgment and decree dated 11.02.2022 passed by

Additional District Judge No.2, Bharatpur.

List the matter on 02.05.2022.

(SUDESH BANSAL),J

Sachin/37

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