Sou Moto vs Krishan Kumar Sharma S/O Kailash ...
2022 Latest Caselaw 2820 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     D.B. Civil Contempt Petition No. 241/2022

                                       Sou Moto
                                                                                                            ----Petitioner
                                                                             Versus
                                       Krishan Kumar Sharma S/o Kailash Chand Sharma,
                                                                                                          ----Respondent

For Petitioner(s) : Sou Moto

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

01/04/2022

Despite order passed by this Court on 21.01.2022, the

petitioner has not deposited the cost of Rs.25,000/-.

Issue bailable warrant in the sum of Rs.10,000/- to the

petitioner-Krishan Kumar Sharma for his appearance before this

Court on 29.04.2022 to show cause as to why he be not punished

for non compliance of the court's order.

(BIRENDRA KUMAR),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-4

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