Prateek Mittal S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 6190 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No. 6832/2021

1.      Prateek Mittal S/o Late Shri Sushil Kumar Mittal, Aged
        About 34 Years, R/o A-901, 4Th Avenue Gaur City-1,
        Greater Noida ( West), Gautam Budh Nagar ( Up ) At
        Present R/o M-1604, Ajnara Homes, Greater Noida West,
        Gautam Budh Nagar (Up).
2.      Smt. Kokila Mittal W/o Late Shri Sushil Kumar Mittal,
        Aged About 67 Years, R/o A-901, 4Th Avenue Gaur City-
        1, Greater Noida ( West), Gautam Budh Nagar ( Up).
3.      Sumit Mittal S/o Late Shri Sushil Kumar Mittal, Aged
        About 42 Years, R/o A-901, 4Th Avenue Gaur City-1,
        Greater Noida ( West), Gautam Budh Nagar ( Up).
4.      Arti Goyal W/o Shri Sumit Mittal, Aged About 38 Years,
        R/o A-901, 4Th Avenue Gaur City-1, Greater Noida
        ( West), Gautam Budh Nagar ( Up).
5.      Manju Mittal W/o Late Arun Kumar Mittal, Aged About 75
        Years, R/o B-2, 2209, Green Glad Apartments, Vasant
        Kunj, South West Delhi.
                                                                  ----Petitioners
                                   Versus
1.      State Of Rajasthan, Through Public Prosecutor.
2.      Garima Jagrat W/o Prateek Mittal, D-377, Jagadamba
        Nagar, Dhabas, Behind Hirapura, Power Station, Karni
        Vihar, Jaipur (West).
                                                                ----Respondents

For Petitioner(s) : Mr. Chain Singh Rathore For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/10/2021

Counsel for the petitioners does not want to press this

Criminal Misc. Petition.

(2 of 2) [CRLMP-6832/2021]

Accordingly, this Criminal Misc. Petition is dismissed as

withdrawn.

Stay application stands disposed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /808

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