Sajjan Singh Gurjar S/O Sh. ... vs Lali Devi W/O Late Sh. Mangal Ram
2021 Latest Caselaw 6182 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 2303/2021

                                   Sajjan Singh Gurjar S/o Sh. Kanhaiya Lal Gurjar,
                                                                                                      ----Petitioner
                                                                       Versus
                                   Lali Devi W/o Late Sh. Mangal Ram,
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vivek Goyal For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/10/2021

List this matter after two weeks.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA/860

Powered by TCPDF (www.tcpdf.org)